Dinesh Kumar vs State Of U.P.
2019 Latest Caselaw 3500 ALL

Citation : 2019 Latest Caselaw 3500 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Dinesh Kumar vs State Of U.P. on 25 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2079 of 2019
 

 
Appellant :- Dinesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anand Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list after six weeks.

Order Date :- 25.4.2019

RCT/-

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