Virendra Pasi @ Lullur vs State Of U.P.
2019 Latest Caselaw 3464 ALL

Citation : 2019 Latest Caselaw 3464 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Virendra Pasi @ Lullur vs State Of U.P. on 24 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46688 of 2018
 

 
Applicant :- Virendra Pasi @ Lullur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manish Tiwary,Deepak Dubey
 
Counsel for Opposite Party :- G.A.,Anil Kumar Prajapati
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, put up on 2.5.2019 as fresh.

Order Date :- 24.4.2019

Masarrat

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