Sanjay vs State Of U.P.
2019 Latest Caselaw 3458 ALL

Citation : 2019 Latest Caselaw 3458 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Sanjay vs State Of U.P. on 24 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2027 of 2015
 

 
Appellant :- Sanjay
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dhiraj Kumar Pandey,Sarvjeet Kumar,Vikrant Pandey
 
Counsel for Respondent :- Govt. Advocate,Ch. Dil Nisar
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned counsel for the accused-appellant has opted to argue the appeal on merit to which learned A.G.A. has agreed.

Heard Sri Sarvjeet Kumar, learned counsel for the appellant and learned A.G.A. for the State.

Judgment reserved.

Order Date :- 24.4.2019

RCT/-

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