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Ram Akbal Bahadur Singh And 3 Ors. vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 3454 ALL

Citation : 2019 Latest Caselaw 3454 ALL
Judgement Date : 24 April, 2019

Allahabad High Court
Ram Akbal Bahadur Singh And 3 Ors. vs State Of U.P. Thru Prin.Secy. ... on 24 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3765 of 2019
 
Petitioner :- Ram Akbal Bahadur Singh And 3 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Secondary Edu. Lucknow And Ors
 
Counsel for Petitioner :- Ravi Singh,Ravi Singh
 
Counsel for Respondent :- C.S.C.,Ajai Pratap Singh,Ajay Pratap Singh,Pratibha Singh,Puttan Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Ravi Singh, learned counsel for the petitioners and Dr. Udai Veer Singh, learned Additional Chief Standing Counsel for the State-respondents.

It has been informed that due to personal reasons Sri Ajay Pratap Singh, learned counsel for the Committee of Management/ Authorized Controller is not available today.

List/ put up this petition tomorrow i.e. 25.04.2019.

Order Date :- 24.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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