Prithviraj And Ors. vs State Of U.P.Thru Prin.Secy. ...
2019 Latest Caselaw 3453 ALL

Citation : 2019 Latest Caselaw 3453 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Prithviraj And Ors. vs State Of U.P.Thru Prin.Secy. ... on 24 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 25923 of 2018
 
Petitioner :- Prithviraj And Ors.
 
Respondent :- State Of U.P.Thru Prin.Secy. Parti Bhoomi Vikas Vibhag &Anr.
 
Counsel for Petitioner :- Sudeep Seth
 
Counsel for Respondent :- C.S.C.,Ashutosh Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri Sudeep Seth, learned counsel for the petitioners, list/ put up this petition on 29.04.2019 in the additional cause list.

Sri Ashutosh Singh, learned counsel for the opposite party No.2 has submitted that Sri Vinod Kumar Singh, learned Senior Advocate shall argue the matter.

Order Date :- 24.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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