Shrawan Kumar @ Sarwan Kumar ... vs State Of U.P.
2019 Latest Caselaw 3442 ALL

Citation : 2019 Latest Caselaw 3442 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Shrawan Kumar @ Sarwan Kumar ... vs State Of U.P. on 24 April, 2019

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8680 of 2019
 

 
Applicant :- Shrawan Kumar @ Sarwan Kumar Nishad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Saral Singh,Satyendra Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vipin Sinha,J.

List on Ist May, 2019.

Order Date :- 24.4.2019

aks

Download the LatestLaws.com Mobile App