The Bajaj Allianz General ... vs Smt. Ramwati And Others
2019 Latest Caselaw 3437 ALL

Citation : 2019 Latest Caselaw 3437 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

The Bajaj Allianz General ... vs Smt. Ramwati And Others on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2083 of 2008
 

 
Appellant :- The Bajaj Allianz General Insurance Co. Ltd.
 
Respondent :- Smt. Ramwati And Others
 
Counsel for Appellant :- Rakesh Dhar Dubey
 
Counsel for Respondent :- Mayank
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 15.5.2019 showing the name of Sri K.S. Amist as counsel for respondent no.5.

Order Date :- 24.4.2019

Mukesh

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