U.P.State Road Transport ... vs Smt. Shakuntala Devi
2019 Latest Caselaw 3432 ALL

Citation : 2019 Latest Caselaw 3432 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

U.P.State Road Transport ... vs Smt. Shakuntala Devi on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 249 of 1991
 

 
Appellant :- U.P.State Road Transport Corporation
 
Respondent :- Smt. Shakuntala Devi
 
Counsel for Appellant :- ,Awadhesh Kumar Saxena,Samir Sharma
 
Counsel for Respondent :- Naveen Yadav,Yogendra Singh Bohra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Y.S. Bohra-Advocate has sought adjournment on the ground of illness.

List on 1.5.2019.

Order Date :- 24.4.2019

Mukesh

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