The Oriental Ansurance Co. Ltd. vs Smt. Sheela Devi And Others
2019 Latest Caselaw 3430 ALL

Citation : 2019 Latest Caselaw 3430 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

The Oriental Ansurance Co. Ltd. vs Smt. Sheela Devi And Others on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 868 of 2002
 

 
Appellant :- The Oriental Ansurance Co. Ltd.
 
Respondent :- Smt. Sheela Devi And Others
 
Counsel for Appellant :- Nagendra Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue fresh notice to respondents by speed / registered post returnable on 27.5.2019.

Steps be taken immediately.

Order Date :- 24.4.2019

Mukesh

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