Badlu Prasad And Others vs Vinod Kumar Srivastava And Others
2019 Latest Caselaw 3423 ALL

Citation : 2019 Latest Caselaw 3423 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Badlu Prasad And Others vs Vinod Kumar Srivastava And Others on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1115 of 1989
 

 
Appellant :- Badlu Prasad And Others
 
Respondent :- Vinod Kumar Srivastava And Others
 
Counsel for Appellant :- A.L.Jaiswal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri K.S. Amist-Advocate has sent illness slip.

List on 1.5.2019.

Order Date :- 24.4.2019

Mukesh

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