Sharwan Kumar vs State Of U.P Thru Infra.& ...
2019 Latest Caselaw 3421 ALL

Citation : 2019 Latest Caselaw 3421 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Sharwan Kumar vs State Of U.P Thru Infra.& ... on 24 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 34236 of 2018
 
Petitioner :- Sharwan Kumar
 
Respondent :- State Of U.P Thru Infra.& Industrial Dev. Commissioner & Ors
 
Counsel for Petitioner :- Amit Kumar Srivastava,Divyanshu Sahay
 
Counsel for Respondent :- C.S.C,Sudeep Seth
 

 
Hon'ble Rajesh Singh Chauhan,J.

In this case a mention has been made in the morning pressing urgency in the matter but it could not be taken up due to paucity of time.

Since learned counsel for the petitioner, Sri Divyanshu Sahay, comes from outside, therefore, list this petition on 16.05.2019. The matter shall be taken up at 3:00 p.m. on the said date.

In the meantime, the opposite parties may file the counter affidavit but this opportunity shall be the last opportunity to file the counter affidavit.

Order Date :- 24.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]