Harish Chand vs Food Corporation Of India Thru ...
2019 Latest Caselaw 3407 ALL

Citation : 2019 Latest Caselaw 3407 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Harish Chand vs Food Corporation Of India Thru ... on 24 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6935 of 2018
 
Petitioner :- Harish Chand
 
Respondent :- Food Corporation Of India Thru Chairman Cum M.D. & Ors.
 
Counsel for Petitioner :- Anuj Kudesia
 
Counsel for Respondent :- Kamesh Gupta,Anurag Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

List along with Writ Petition No.6997 (S/S) of 2019.

Order Date :- 24.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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