Saeedul Hasan Khan vs U.P. State Haj Committee Thru. ...
2019 Latest Caselaw 3377 ALL

Citation : 2019 Latest Caselaw 3377 ALL
Judgement Date : 23 April, 2019

Allahabad High Court

Saeedul Hasan Khan vs U.P. State Haj Committee Thru. ... on 23 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 29854 of 2018
 
Petitioner :- Saeedul Hasan Khan
 
Respondent :- U.P. State Haj Committee Thru. Chairman & Ors.
 
Counsel for Petitioner :- Saeedul Hasan Khan-In Per,In Person
 
Counsel for Respondent :- C.S.C.,Shakeel Ahmad Jamal,Syed Qamar Hasan Rizvi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the joint request of the parties, list this petition on 07.05.2019.

Order Date :- 23.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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