Citation : 2019 Latest Caselaw 3375 ALL
Judgement Date : 23 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2371 of 2018 Applicant :- Ravi @ Nitin Opposite Party :- State Of U.P. Counsel for Applicant :- Mr Uma Nath Pandey,Abhishek Kumar Srivastava,Ajay Singh Sengar,Anil Kumar Srivastava,Dheerendra Kumar Srivastava,Jayant Srivastava Counsel for Opposite Party :- G.A.,Rama Shankar Mishra Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 23.4.2019
Masarrat
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