Manoj @ Jarsi Yadav vs State Of U.P.
2019 Latest Caselaw 3373 ALL

Citation : 2019 Latest Caselaw 3373 ALL
Judgement Date : 23 April, 2019

Allahabad High Court

Manoj @ Jarsi Yadav vs State Of U.P. on 23 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7019 of 2018
 

 
Appellant :- Manoj @ Jarsi Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manish Tiwary,Ashwini Kumar Awasthi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the next cause list.

Order Date :- 23.4.2019

RCT/-

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