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Saurabh vs State Of U.P.
2019 Latest Caselaw 3338 ALL

Citation : 2019 Latest Caselaw 3338 ALL
Judgement Date : 22 April, 2019

Allahabad High Court
Saurabh vs State Of U.P. on 22 April, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7225 of 2018
 

 
Applicant :- Saurabh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Singh Sengar,Ansar Ahmad
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of the State and supplementary affidavit filed on behalf of the applicant, are taken on record.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 22.4.2019

Masarrat

 

 

 
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