Shahrukh vs State Of U.P.
2019 Latest Caselaw 3328 ALL

Citation : 2019 Latest Caselaw 3328 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Shahrukh vs State Of U.P. on 22 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3134 of 2018
 

 
Appellant :- Shahrukh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar Upadhyay,Rishabh Agarwal,Yogesh Kumar Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

By order dated 8.4.2019, learned A.G.A. was granted two weeks and no more time to file counter affidavit, but till today no counter affidavit has been filed.

Learned A.G.A. is advised to take care.

In the circumstances, as a last chance two weeks and no more time is granted for filing counter affidavit.

List in the week commencing 06.5.2019.

Order Date :- 22.4.2019

RCT/-

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