Sudesh Gaur And Another vs State Of U.P.
2019 Latest Caselaw 3326 ALL

Citation : 2019 Latest Caselaw 3326 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Sudesh Gaur And Another vs State Of U.P. on 22 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1713 of 2019
 

 
Appellant :- Sudesh Gaur And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Om Prakash Singh Sikarwar,Ajay Sengar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As per office report dated 19.4.2019, lower court record has not been received.

Office to send reminder through special messenger to the court concerned calling of lower court record before the next date fixed.

List the case in the week commencing 13.5.2019.

Order Date :- 22.4.2019

RCT/-

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