Ram Bilas vs State Of U.P. And Another
2019 Latest Caselaw 3323 ALL

Citation : 2019 Latest Caselaw 3323 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Ram Bilas vs State Of U.P. And Another on 22 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1290 of 2017
 

 
Appellant :- Ram Bilas
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Shyam Surat Shukla
 
Counsel for Respondent :- G.A.,Amit Misra,Gyan Prakash
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Sri Ram Dular, Advocate holding brief of Sri Gyan Prakash, learned counsel for the Union of India prayed that this case may be listed after 29.4.2019 as mother of Sri Gyan Prakash has expired.

As prayed, list on 08.5.2019.

The office is directed to send the lower court record along with file on the next date fixed.

Order Date :- 22.4.2019

RCT/-

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