Manoj Kumar Sharma vs State Of U.P.
2019 Latest Caselaw 3313 ALL

Citation : 2019 Latest Caselaw 3313 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Manoj Kumar Sharma vs State Of U.P. on 22 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1240 of 2019
 

 
Appellant :- Manoj Kumar Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Bipin Kumar,Rajesh Kumar Singh
 
Counsel for Respondent :- G.A.,Sanjay Kumar Tiwari
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 13.5.2019 along with the record of Criminal Appeal No. 1257 of 2919.

Order Date :- 22.4.2019

RCT/-

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