Kallu Alias Dharmendra vs State Of U.P.
2019 Latest Caselaw 3286 ALL

Citation : 2019 Latest Caselaw 3286 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Kallu Alias Dharmendra vs State Of U.P. on 19 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13325 of 2018
 

 
Applicant :- Kallu Alias Dharmendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Vishvakarma,Ashish Kumar Gupta,Suresh Chandra Pandey
 
Counsel for Opposite Party :- G.A.,B.P. Verma
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 19.4.2019

Masarrat

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