Shailendra Kumar @ Shailendra vs State Of U.P.
2019 Latest Caselaw 3283 ALL

Citation : 2019 Latest Caselaw 3283 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Shailendra Kumar @ Shailendra vs State Of U.P. on 19 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14930 of 2018
 

 
Applicant :- Shailendra Kumar @ Shailendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Vikram Yadav,Yogendra Misra,Yogesh Kumar Srivastava
 
Counsel for Opposite Party :- G.A.,Arimardan Yadav,Jadu Nandan Yadav
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 19.4.2019

Masarrat

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