Ramesh And 4 Others vs State Of U.P.
2019 Latest Caselaw 3275 ALL

Citation : 2019 Latest Caselaw 3275 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Ramesh And 4 Others vs State Of U.P. on 19 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1732 of 2019
 

 
Appellant :- Ramesh And 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Swatantra Pratap Singh,Neeraj Kumar Pandey,Rajan Jaisawal,Swati Agrawal Srivastava
 
Counsel for Respondent :- G.A.,S.K. Rao
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted two weeks' time to file counter affidavit.

List in the week commencing 13.5.2019.

Order Date :- 19.4.2019

RCT/-

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