Dileep Kumar Vishwakarma vs The New India Assurance Co. Ltd. ...
2019 Latest Caselaw 3266 ALL

Citation : 2019 Latest Caselaw 3266 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Dileep Kumar Vishwakarma vs The New India Assurance Co. Ltd. ... on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1520 of 2003
 

 
Appellant :- Dileep Kumar Vishwakarma
 
Respondent :- The New India Assurance Co. Ltd. And Another
 
Counsel for Appellant :- A.L. Jaiswal,Sharve Singh
 
Counsel for Respondent :- Subash Chandra Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 29.4.2019 along with FAFO No. 1519 of 2003.

Order Date :- 19.4.2019

Mukesh

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