Ahmad Ahsan And Another vs Sri Suresh
2019 Latest Caselaw 3263 ALL

Citation : 2019 Latest Caselaw 3263 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Ahmad Ahsan And Another vs Sri Suresh on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1099 of 2001
 

 
Appellant :- Ahmad Ahsan And Another
 
Respondent :- Sri Suresh
 
Counsel for Appellant :- S.F.A. Naqvi,L. M. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by learned counsel for appellant, list on 29.4.2019.

Order Date :- 19.4.2019

Mukesh

Download the LatestLaws.com Mobile App