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Union Of India Thr.G.M. N.Railway ... vs Iqbl Ahmad And Another
2019 Latest Caselaw 3253 ALL

Citation : 2019 Latest Caselaw 3253 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Union Of India Thr.G.M. N.Railway ... vs Iqbl Ahmad And Another on 19 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 19932 of 2011
 

 
Petitioner :- Union Of India Thr.G.M. N.Railway And Others
 
Respondent :- Iqbl Ahmad And Another
 
Counsel for Petitioner :- M.K.Sharma,Anurag Mishra,N. Kumar,S. Rai
 
Counsel for Respondent :- Anand Kumar,M.K. Sharma,S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

The application filed by the petitioners on 18.2.2019 in the Registry of this Court is not on record.

Office is directed to trace it out and place on record.

List in the next cause list.

The stay order, granted earlier, shall remain in operation until further orders.

Order Date :- 19.4.2019

Pramod Tripathi

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Union Of India Thr.G.M. N.Railway ... vs Iqbl Ahmad And Another
2019 Latest Caselaw 3253 ALL

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Union Of India Thr.G.M. N.Railway ... vs Iqbl Ahmad And Another2019 Latest Caselaw 3253 ALL

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Union Of India Thr.G.M. N.Railway ... vs Iqbl Ahmad And Another
2019 Latest Caselaw 3253 ALL