Citation : 2019 Latest Caselaw 3234 ALL
Judgement Date : 19 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16181 of 2019 Applicant :- Abdul Kareem @ Hajee Opposite Party :- State Of U.P. Counsel for Applicant :- Shailesh Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
This is 2nd bail application of the applicant.
List with previous papers before appropriate bench.
Order Date :- 19.4.2019
Masarrat
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