Smt. Lalita Devi And Others vs Shiv Shankar Lal Gupta And Another
2019 Latest Caselaw 3232 ALL

Citation : 2019 Latest Caselaw 3232 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Smt. Lalita Devi And Others vs Shiv Shankar Lal Gupta And Another on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 244 of 2002
 

 
Appellant :- Smt. Lalita Devi And Others
 
Respondent :- Shiv Shankar Lal Gupta And Another
 
Counsel for Appellant :- Arvind Agrawal,Ram Singh
 
Counsel for Respondent :- Pradeep Kumar Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The claim petition was dismissed. Hence, though much time has elapsed record would be essential as to evaluate who is not negligent whether the deceased or the driver of other vehicle.

Call for record of Court below so as to reach this Court on or before 3rd July, 2019.

List on 3rd July, 2019.

Order Date :- 19.4.2019

Mukesh

Download the LatestLaws.com Mobile App