Ram Yash Yadav vs State Of U.P.
2019 Latest Caselaw 3201 ALL

Citation : 2019 Latest Caselaw 3201 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Ram Yash Yadav vs State Of U.P. on 18 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16080 of 2019
 

 
Applicant :- Ram Yash Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Lochan Shukla,Pradeep Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

This is 2nd bail application of the applicant.

List with previous papers before appropriate bench on 3.5.2019. In the meantime, learned A.G.A. may seek instructions with regard to short term bail application of the applicant.

Order Date :- 18.4.2019

Masarrat

Download the LatestLaws.com Mobile App