Bhola vs State Of U.P.
2019 Latest Caselaw 3194 ALL

Citation : 2019 Latest Caselaw 3194 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Bhola vs State Of U.P. on 18 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15662 of 2018
 

 
Applicant :- Bhola
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Pal,Amar Nath Mishra,Subhash Chandra Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 18.4.2019

Masarrat

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