Citation : 2019 Latest Caselaw 3193 ALL
Judgement Date : 18 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3870 of 2018 Applicant :- Rakesh Opposite Party :- State Of U.P. Counsel for Applicant :- Satish Kumar Tyagi (Ma),Indra Kumar Chaturvedi,Prateek Rai (Ea) Counsel for Opposite Party :- Nitin Sharma Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 18.4.2019
Masarrat
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