Shatrughan Singh vs State Of U.P.
2019 Latest Caselaw 3190 ALL

Citation : 2019 Latest Caselaw 3190 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Shatrughan Singh vs State Of U.P. on 18 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 702 of 2018
 

 
Applicant :- Shatrughan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Om Prakash,Ali Hasan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Call for progress report of the trial from the Session Judge concern within a period of 20 days.

List thereafter.

Order Date :- 18.4.2019

Masarrat

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