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Ishwar Dutt Tripathi vs Sri Subhash Chandra Varma And ...
2019 Latest Caselaw 3188 ALL

Citation : 2019 Latest Caselaw 3188 ALL
Judgement Date : 18 April, 2019

Allahabad High Court
Ishwar Dutt Tripathi vs Sri Subhash Chandra Varma And ... on 18 April, 2019
Bench: Jayant Banerji



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4335 of 2006
 

 
Applicant :- Ishwar Dutt Tripathi
 
Opposite Party :- Sri Subhash Chandra Varma And Another
 
Counsel for Applicant :- R.K. Gupta,Aditya Singh Parihar,Amit Pandey,Anil Pandey,Manish Kumar Tripathi,Rajendra Prasad Tiwari
 
Counsel for Opposite Party :- S.C.,Govind Saran,H.R. Mishra,Sujeet Kumar Rai
 

 
Hon'ble Jayant Banerji,J.

Shri Aditya Singh Parihar, learned counsel for the applicant and Shri Sujit Kumar Rai, learned counsel for the opposite parties state that they propose to file affidavits. The same may be filed in the office.

List this matter in the next cause list.

Order Date :- 18.4.2019

SK

(Jayant Banerji, J.)

 

 

 
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