Ramesh Chandra vs State Of U.P. And Another
2019 Latest Caselaw 3187 ALL

Citation : 2019 Latest Caselaw 3187 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Ramesh Chandra vs State Of U.P. And Another on 18 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL APPEAL No. - 2207 of 2002
 

 
Appellant :- Ramesh Chandra
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Amar Saran,Gavendra Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant states that he has filed an application under section 394 (2) Proviso for leave to continue the appeal in registry on 12.10.2012 but the same is not on record.

Office is directed to trace out the same and place it on record.

List after 10 days.

Order Date :- 18.4.2019

Masarrat

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