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Achchar Singh vs State Of U.P.
2019 Latest Caselaw 3186 ALL

Citation : 2019 Latest Caselaw 3186 ALL
Judgement Date : 18 April, 2019

Allahabad High Court
Achchar Singh vs State Of U.P. on 18 April, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL APPEAL No. - 5308 of 2002
 

 
Appellant :- Achchar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant is present.

The particulars of connected Criminal Revision No. 223 of 2003 has not been shown in the cause list.

Summon the lower court's record within a period of four weeks.

List thereafter showing the particulars of the aforesaid connected Criminal Revision No. 223 of 2003.

Order Date :- 18.4.2019

Masarrat

 

 

 
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