Ache Lal vs State Of U.P.
2019 Latest Caselaw 3174 ALL

Citation : 2019 Latest Caselaw 3174 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Ache Lal vs State Of U.P. on 18 April, 2019

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16091 of 2019
 

 
Applicant :- Ache Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anoop Kumar Singh,Ajatshatru Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

As prayed, list this case on 23.05.2019 as fresh.

Order Date :- 18.4.2019

Pr/-

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