Karan Singh vs State Of U.P.
2019 Latest Caselaw 3165 ALL

Citation : 2019 Latest Caselaw 3165 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Karan Singh vs State Of U.P. on 18 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 5912 of 2018
 

 
Appellant :- Karan Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vijay Singh Sengar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the next cause list.

Order Date :- 18.4.2019

RCT/-

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