K.D. Sharma vs T.G.C.
2019 Latest Caselaw 3151 ALL

Citation : 2019 Latest Caselaw 3151 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

K.D. Sharma vs T.G.C. on 18 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 125 of 1992
 
Appellant :- K.D. Sharma
 
Respondent :- T.G.C.
 
Counsel for Appellant :- S.N. Agrawal
 
Counsel for Respondent :- Sharan Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Appeal is of the year 1992.

2. Called in revised. None appeared on behalf of appellant to press this appeal.

3. Appeal is accordingly dismissed for want of prosecution.

4. Interim order, if any, stands vacated.

Order Date :- 18.4.2019

Mukesh

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