Sri Pal Singh vs U.P.S.R.T.C. Agra And Others
2019 Latest Caselaw 3149 ALL

Citation : 2019 Latest Caselaw 3149 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Sri Pal Singh vs U.P.S.R.T.C. Agra And Others on 18 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 167 of 1991
 

 
Appellant :- Sri Pal Singh
 
Respondent :- U.P.S.R.T.C. Agra And Others
 
Counsel for Appellant :- S. Harkauli,Mohd. Asim Zulfiquar
 
Counsel for Respondent :- S.K. Singh,Jitendra Kumar,V.K. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 3rd May, 2019.

Order Date :- 18.4.2019

Mukesh

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