Urmila Devi And 4 Others vs N.K. Rampal Yadav And 2 Others
2019 Latest Caselaw 3144 ALL

Citation : 2019 Latest Caselaw 3144 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Urmila Devi And 4 Others vs N.K. Rampal Yadav And 2 Others on 18 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 457 of 2019
 

 
Appellant :- Urmila Devi And 4 Others
 
Respondent :- N.K. Rampal Yadav And 2 Others
 
Counsel for Appellant :- Ashok Kumar Singh,Gaurav Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents by speed / registered post returnable on 15.5.2019.

Steps be taken immediately.

Order Date :- 18.4.2019

Mukesh

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