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Guddi Devi And 5 Others vs Guru Prasad And 5 Others
2019 Latest Caselaw 3143 ALL

Citation : 2019 Latest Caselaw 3143 ALL
Judgement Date : 18 April, 2019

Allahabad High Court
Guddi Devi And 5 Others vs Guru Prasad And 5 Others on 18 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 460 of 2019
 

 
Appellant :- Guddi Devi And 5 Others
 
Respondent :- Guru Prasad And 5 Others
 
Counsel for Appellant :- Mool Chandra Maurya
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents by speed / registered post returnable on 15.5.2019.

Steps be taken immediately.

Order Date :- 18.4.2019

Mukesh

 

 

 
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