Citation : 2019 Latest Caselaw 3123 ALL
Judgement Date : 18 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 2975 of 2009 Appellant :- United India Insurance Co. Ltd. Respondent :- Manoj Kumar And Another Counsel for Appellant :- Amaresh Sinha Counsel for Respondent :- Rajesh Rai Hon'ble Dr. Kaushal Jayendra Thaker,J.
Call for record of Court below so as to reach this Court on or before 16.5.2019.
If the moneys deposited by appellant herein, 50% be released in favour of claimant.
Order Date :- 18.4.2019
Mukesh
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