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Smt. Nirmal And Others vs Smt. Sumati And Another
2019 Latest Caselaw 3079 ALL

Citation : 2019 Latest Caselaw 3079 ALL
Judgement Date : 17 April, 2019

Allahabad High Court
Smt. Nirmal And Others vs Smt. Sumati And Another on 17 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 670 of 2009
 

 
Appellant :- Smt. Nirmal And Others
 
Respondent :- Smt. Sumati And Another
 
Counsel for Appellant :- Abhitab Kumar Tiwari,Anand Kumar Singh,Laxmi Kant Bhatt
 
Counsel for Respondent :- S.P. Lal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 15.5.2019.

List on 16.5.2019.

Order Date :- 17.4.2019

Mukesh

 

 

 
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