Nazar Husain Alias Neeraj vs State Of U.P.
2019 Latest Caselaw 3057 ALL

Citation : 2019 Latest Caselaw 3057 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Nazar Husain Alias Neeraj vs State Of U.P. on 16 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 2243 of 2019
 

 
Appellant :- Nazar Husain Alias Neeraj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Subhash Chandra Pandey,Satyendra Narayan Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

List in the week commencing 13.5.2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 16.4.2019

RCT/-

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