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Kailash Nath Singh vs State Of U.P.
2019 Latest Caselaw 3053 ALL

Citation : 2019 Latest Caselaw 3053 ALL
Judgement Date : 16 April, 2019

Allahabad High Court
Kailash Nath Singh vs State Of U.P. on 16 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1292 of 2019
 

 
Appellant :- Kailash Nath Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vikas Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list in the week commencing 27th May, 2019.

Order Date :- 16.4.2019

RCT/-

 

 

 
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