Babu Ram Singh vs State Of U.P. Thru ...
2019 Latest Caselaw 3049 ALL

Citation : 2019 Latest Caselaw 3049 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Babu Ram Singh vs State Of U.P. Thru ... on 16 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10497 of 2019
 
Petitioner :- Babu Ram Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Urban Development Lucknow &Ors.
 
Counsel for Petitioner :- Ashutosh Srivastava
 
Counsel for Respondent :- C.S.C.,M.K. Dixit,Ram Kumar Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the petitioner.

It has been informed by Sri Ran Vijay Singh, learned Additional Chief Standing Counsel that today the paper-book of this case is not traceable, therefore, the matter may be adjourned for today.

List/ put up on 18.04.2019 in the additional cause list.

Order Date :- 16.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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