Nitin Chauhan vs State Of U.P. Thru Prin.Secy. Home ...
2019 Latest Caselaw 3048 ALL

Citation : 2019 Latest Caselaw 3048 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Nitin Chauhan vs State Of U.P. Thru Prin.Secy. Home ... on 16 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6903 of 2019
 
Petitioner :- Nitin Chauhan
 
Respondent :- State Of U.P. Thru Prin.Secy. Home Lucknow And Ors.
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning, but due to paucity of time, this case could not be taken up today.

List this petition in the week commencing 29.04.2019 as fresh.

Order Date :- 16.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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