Arun Kumar vs State Of U.P.Thru.Addl.Chief ...
2019 Latest Caselaw 3046 ALL

Citation : 2019 Latest Caselaw 3046 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Arun Kumar vs State Of U.P.Thru.Addl.Chief ... on 16 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 20989 of 2018
 
Petitioner :- Arun Kumar
 
Respondent :- State Of U.P.Thru.Addl.Chief Secretary/Prin.Secretary & Ors.
 
Counsel for Petitioner :- Shobhit Mohan Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Shobhit Mohan Shukla, learned counsel for the petitioner and Sri Vishal Verma, learned State Counsel.

List/ put up this petition on 18.04.2019 in the additional cause list.

Order Date :- 16.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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