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Nand Kishore vs C.B.I./S.P.E.
2019 Latest Caselaw 3044 ALL

Citation : 2019 Latest Caselaw 3044 ALL
Judgement Date : 16 April, 2019

Allahabad High Court
Nand Kishore vs C.B.I./S.P.E. on 16 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 605 of 2019
 

 
Appellant :- Nand Kishore
 
Respondent :- C.B.I./S.P.E.
 
Counsel for Appellant :- Pt. S.P. Sharma
 
Counsel for Respondent :- Gyan Prakash
 

 
Hon'ble Pradeep Kumar Srivastava,J.

The Vakalatnama filed today by Sri Giri Ram Rawat, Advocate on behalf of Azad Singh in Criminal Appeal No. 1109 of 2019, is taken on record.

Sri Ram Dular, Advocate holding brief of Sri Gyan Prakash, learned counsel for the complainant has requested for fixing some date as mother of Sri Gyan Prakash has expired.

Accordingly, list the case in the week commencing 29.4.2019. No further time will be given on any ground.

Criminal Appeal No. 1480 of 2019 be disconnected from this file.

Order Date :- 16.4.2019

RCT/-

 

 

 
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