Vimla vs State Of U.P. And 2 Others
2019 Latest Caselaw 3043 ALL

Citation : 2019 Latest Caselaw 3043 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Vimla vs State Of U.P. And 2 Others on 16 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 771 of 2019
 

 
Appellant :- Vimla
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Appellant :- Amit Daga
 
Counsel for Respondent :- G.A.,Ankit Srivastava
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list after four weeks.

Order Date :- 16.4.2019

RCT/-

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